Laws - The Muslim Personal Law (Shariat) Application Act, 1937

The Muslim Personal Law (Shariat) Application Act, 1937

(Act no. 26 of 1937)

CONTENTS
Sections	Particulars
	Preamble

1	Short title and Extent
2	Application of Personal Law of Muslims
3	Power to make a declaration
4	Rule-making power
5	Dissolution of marriage by Court in certain circumstances
6	Repeals