The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act

62. REPORTS OF THE COMMISSION TO BE PLACED BEFORE PARLIAMENT.

The Central Government shall cause to be laid before both Houses of Parliament an annual report, and every report which may be submitted to it by the Commission from time to time, pertaining to the execution of the provisions of this Act.

The Monopolies And Restrictive Trade Practices Act | Laws India

 
 
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