 |
|
The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act |
|
|
The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act |
| 52.
PENALTY FOR WRONGFUL DISCLOSURE OF INFORMATION. If any person discloses an information in contravention of section 60, he shall be punishable with imprisonment for a term which may extend to six months, or with fine which may extend to five hundred rupees, or with both. |
 |
|