The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act

30G. NOTHING IN SECTIONS 30B TO 30E TO APPLY TO GOVERNMENT COMPANIES ETC. - OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.

The Monopolies And Restrictive Trade Practices Act | Laws India

 
 
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