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The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act |
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The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act |
| 30D. RESTRICTION ON THE TRANSFER OF SHARES OF FOREIGN COMPANIES. - OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991. |
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