Laws - The Monopolies And Restrictive Trade Practices Act

20. UNDERTAKINGS TO WHICH THIS PART APPLIES. - OMITTED BY THE MRTP (AMENDMENT) ACT, 1991, W.E.F. 27-9-1991.




Legal Drafts & Forms \| Laws in India-Bare Acts \| Legal News \| NRI Section \| How to \|Legal Links \| Law Colleges \| On the Lighter side \| Sample Questions (Legal FAQ) \| Get Legal Opinion \| Feedback \| Terms of use \| Disclaimer \| Home


Copyright© Vakilno1.com 2000 All rights reserved