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The Monopolies And Restrictive Trade Practices Act, 1969 Bare Act |
| 19.
ORDERS OF THE COMMISSION TO BE NOTED IN THE REGISTER. The Commission shall cause an authenticated copy of every order made by it in respect of a restrictive trade practice or an unfair trade practice, as the case may be, to be forwarded to the Director General who shall have it recorded in such manner as may be prescribed. |