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Schedule
Part
1
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Employment in any wollen carpet making or shawl weaving establishment.
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Employment in any rice mill flour mill or dal mill.
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Employment in any tobacco (including bidi making) manufactory.
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Employment in any plantation that is to say any estate which is maintained for the purpose
of growing cinchona rubber tea or coffee.
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Employment in any oil mill.
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Employment under any local authority.
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Employment on the construction or maintenance of roads or in building operations.
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Employment in stone breaking or stone crushing.
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Employment in any lac manufactory.
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Employment in any mica works.
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Employment in public motor transport.
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Employment in tanneries and leather manufactory.
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Employment in gypsum mines.
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Employment in barytes mines.
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Employment in bauxite mines.
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Employment in manganese mines.
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Employment in the maintenance of buildings and employment in the construction and
maintenance of runways.
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Employment in china clay mines.
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Employment in kyantite mines.
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Employment in copper mines.
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Employment in clay mines covered under the Mines Act 1952 (35 of 1952).
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Employment in magnesite mines covered under the Mines Act 1952 (35 of 1952).
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Employment in white clay mines.
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Employment in stone mines.
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