22E.
Protection against attachment of assets of employer with government -
Any amount deposited with the appropriate government by an employer to secure the due
performance of a contract with that government and any other amount due to such employer
from that government in respect of such contract shall not be liable to attachment under
any decree or order of any court in respect of any debt or liability incurred by the
employer other than any debt or liability incurred by the employer towards any employee
employed in connection with the contract aforesaid. |