 |
|
The Marernity Benefits Act 1961 Bare Act |
|
|
The Marernity Benefits Act 1961 Bare Act |
| 8. Payment of medical bonus.- Every woman entitled to maternity benefit under this Act shall also be entitled to receive from her employer a medical bonus of twenty-five rupees, if no pre-natal confinement and post-natal care is provided for by the employer free of charge. |
 |
|