The Marernity Benefits Act 1961 Bare Act

30. Repeal.- On the application of this Act -

(I) to mines, the Mines Maternity Benefit Act, 1941 (19 of 1941); and 

(ii) to factories situate in the Union territory of Delhi, the Bombay Maternity Benefit Act, 1929, (Bom. Act VII of 1929) as in force in that territory, shall stand repealed.

The Maternity Benefits Act | Laws India

 
 
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