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The Marernity Benefits Act 1961 Bare Act |
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The Marernity Benefits Act 1961 Bare Act |
| 29. Amendment
of Act 69 of 1951.- In section 32 of the Plantations Labour Act, 1951, - (a) in sub-section (1) , the letter and brackets "(a)" before the words "in the case of sickness" , the word "and" after the words "sickness allowance" and clause (b) shall be omitted; (b) in sub-section (2) , the words "or maternity" shall be omitted. |
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