The Marernity Benefits Act 1961 Bare Act

Preamble

NO.53 OF 1961

[12th December, 1961]

An Act to regulate the employment of women in certain establishments for certain periods before and after child-birth and to provide for maternity benefit and certain other benefits.

BE it enacted by Parliament in the Twelfth Year of the Republic of India as follows:-

The Maternity Benefits Act | Laws India

 
 
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