13 of 2000
MAY 12, 2000
The Sugarcane Control (Additional Powers) Repeal Act, 2000 (13 of 2000)-Act No. 39 of 1962-Repealed. The following Act of Parliament received the assent of the President on the 12th May, 2000, and is hereby published for general information:-An Act to repeal the Sugarcane Control (Additional Powers) Act, 1962. Be it enacted by Parliament in the Fifty-first Year of the Republic of India as follows:-
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1. Short title
This Act may be called the Sugarcane Control (Additional Powers) Repeal Act, 2000.
2. Repeal of Act 39 of 1962
The Sugarcane Control (Additional Powers) Act, 1962 is hereby repealed.