Lws - Labour Laws (Exemption From Furnishing Returns and Maintaining Registers by Certain Establishments) Act

3. AMENDMENT OF CERTAIN LABOUR LAWS. - On and from the commencement of this Act, the Scheduled Acts shall have effect subject to the provisions of this Act.

The Labour Law Act | Laws India




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Labour Laws (Exemption From Furnishing Returns and Maintaining Registers by Certain Establishments) Act, 1988 Bare Act