Labour Laws (Exemption From Furnishing Returns and Maintaining Registers by Certain Establishments) Act, 1988 Bare Act

PREAMBLE

[Act 51 of 1988]

[24th September, 1988]

THE SCHEDULE An Act to provide for the exemption of employers in relation to establishments employing a small number of persons from furnishing returns and maintaining registers under certain labour laws Be it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follows :

The Labour Law Act | Laws India

 
 
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