Laws - Labour Laws (Exemption From Furnishing Returns and Maintaining Registers by Certain Establishments) Act, 1988

Labour Laws (Exemption From Furnishing Returns and Maintaining Registers by Certain Establishments) Act, 1988

(Act no. 51 of 1988)

CONTENTS
Sections	Particulars
	Preamble

1	Short title and Commencement
2	Definitions
3	Amendment of certain Labour Laws
4	Exemption from returns and registers required under certain Labour Laws
5	Savings
6	Penalty
7	Power to amend form
8	Power to remove difficulties