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The Interest Tax Act, 1974 Bare Act |
| PREAMBLE [ACT NO. 45 OF 1974] An Act to impose a special tax on interest in certain cases Be it enacted by Parliament in the Twenty-fifth Year of the Republic of India as follows :- |
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The Interest Tax Act, 1974 Bare Act |
| PREAMBLE [ACT NO. 45 OF 1974] An Act to impose a special tax on interest in certain cases Be it enacted by Parliament in the Twenty-fifth Year of the Republic of India as follows :- |
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