Web www.vakilno1.com
 
   
45. Residuary penalty.- Whoever contravenes any rules or regulations made under this Act, for the contravention of which no penalty has been separately provided, shall be liable to pay a compensation not exceeding twenty-five thousand rupees to the person affected by such contravention or a penalty not exceeding twenty-five thousand rupees.

top.gif (599 bytes)

Copyright© Vakilno1.com 2000-2007. All rights reserved