Web
www.vakilno1.com
14. Secure electronic record.-
Where any security procedure has been applied to an electronic record at a specific point of time, then such record shall be deemed to be a secure electronic record from such point of time to the time of verification.
Information Technology Act 2000 - Index
Laws - India
|
Law in India
|
Legal Deeds & Documents
|
Legal News
|
NRI Section
|
How to
|
Legal Links
|
Law Colleges
|
On the Lighter side
|
Sample Legal Questions
|
Get Legal Opinion
|
SAARC Laws
|
Feedback
|
Terms of use
|
VakilNo1- Home
Copyright©
Vakilno1.com
2000-2007. All rights reserved