Vakil No1.com
Indian Penal Code
   

Section 5. Certain laws not to be affected by this Act
1[5. Certain laws not to be affected by this Act.

Nothing in this Act shall affect the provisions of any Act for punishing mutiny and desertion of officers, soldiers, sailors or airmen in the service of the Government of India or the provisions of any special or local law.]

1. Subs. by the A.O.1950, for the original section.


Indian Penal Code
| Laws India

 

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved