Vakil No1.com
Indian Penal Code
   

Section 29A. Electronic record
129A. Electronic record.

The words "electronic record" shall have the meaning assigned to them in clause (t) of sub-section (1) of section 2 of the Information Technology Act, 2000.".

1. Ins. by Act, 21 of 2000. sec. 91 and Sch. I, (w.e.f. 17-10-2000.
 



Indian Penal Code
| Laws India

 

Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved