Bare Act - Indian Dock Labourers Act, 1934

Indian Dock Labourers Act, 1934

(Act no. 21 of 1934)

CONTENTS
Sections	Particulars
	Preamble

1	Short title, Extent, Commencement and Application
2	Definitions
3	Inspectors
4	Powers of Inspectors
5	Power to Central Government to make regulations
6	Power to Central Government to make rules
7	General provisions relating to regulations and rules
8	Abstracts of Act and regulations to be conspicuously posted
9	Penalties
10	Provisions relating to jurisdiction
11	Power to exempt
12	Protection to persons acting under this Act