Section 67

METHOD OF COMPUTING A PARTNER'S SHARE IN THE INCOME OF THE FIRM.

OMITTED BY THE FINANCE ACT, 1992, W.E.F. 1-4-1993.

Related Judgements

SMT. LAXMI MITTAL v. COMMISSIONER OF INCOME-TAX.

COMMISSIONER OF INCOME-TAX v. SMT. MANDAKINI M. JOG.