Section 35B

EXPORT MARKETS DEVELOPMENT ALLOWANCE.

OMITTED BY THE DIRECT TAX LAWS (AMENDMENT) ACT, 1987, W.E.F. 1-4-1989

Related Judgements

COMMISSIONER OF INCOME-TAX v. SOUTHERN SULPHATES & CHEMICALS (P) LTD.

TIRUPATI TRADING COMPANY v. COMMISSIONER OF INCOME-TAX.

COMMISSIONER OF INCOME TAX v. POYILAKADA FISHERIES (P) LTD.