Laws - The Weekly Holidays Act, 1942

The Weekly Holidays Act, 1942

(Act No. 18 of 1942)

CONTENTS
Sections	Particulars
	Preamble

1	Short title, extent and commencement.
2	Definitions.
3	Closing of shops.
4	Weekly holidays in shops, restaurants and theatres.
5	Additional half-day closing of holiday.
6	No deduction or abatement to be made from wages.
7	Inspectors.
8	Powers of inspectors.
9	Penalties.
10	Rules.
11	Power of exemption and suspension.