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ABBREVIATIONS
ABBREVIATIONS USED
IN THIS ACT ARE -
| Cl. |
Clause
|
| Cls. |
Clauses |
| Expl/Expln. |
Explanation |
| Ins. |
Inserted |
| Misc. |
Miscellaneous |
| r. |
rule |
| rr.
|
rules |
| Sch. |
Schedule |
| S./s. |
Section |
| Ss./ss. |
Sections |
| Subs. |
Substituted |
| Abbreviations
used |
Substitution
of new authorities by Direct Tax Laws (Amendment) Act, 1987, s. 2 (w.e.f.
1-4-1988) / Direct Tax Laws (Amendment) Act, 1989, s. 54 (w.e.f. 1-4-1988).
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