Bare Act - The Forest (Conservation) Act, 1980

CONTENTS
Sections	Particulars
	Preamble

1	Short title, extent and commencement.
2	Restriction on the preservation of forests or use of forest land.
3	Constitution of advisory committee.
3A	Penalty for contravention of the provisions of the Act.
3B	Offences by authorities and Government departments.
4	Power to make rules.
5	Repeal and Saving.