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THE FOREIGN TRADE (REGULATION ) RULES, 1993 In exercise of the powers conferred by section 19 of the Foreign Trade (Development and Regulation ) Act 1992 (22 of 1992), the Central Government here by makes the following rules, namely:- 1. Short title and commencement. (1) These rules may be called the Foreign Trade (Regulation ) Rules, 1993. (2) They shall come into force on the date of their publication in the Official gazette. |