CONTENTS
|
Sections |
Particulars |
| |
Preamble |
|
|
|
| Chapter
I |
Preliminary |
| 1 |
Short Title and
Commencement. |
| 2 |
Definitions. |
| |
|
| Chapter
II |
Power of
Central Government to make orders and announce export and import policy. |
| 3 |
Powers to make
provisions relating to imports and exports. |
| |
|
| Chapter
III |
Importer
exporter code number and licence. |
| 4 |
Importer
exporter code Number. |
| 5 |
Suspension and
cancellation of Importer Exporter Code Number. |
| 6 |
Issue,
Suspension and cancellation of licence. |
| |
|
| Chapter
IV |
Search,
Seizure, Penalty and Confiscation. |
| 7 |
Power relating
to search and seizure. |
| 8 |
Contravention of
provisions of this Act, rules, orders and export and import policy. |
| 9 |
Penalty or
confiscation not to interfere with other punishment. |
| 10 |
Adjudicating
Authority. |
| 11 |
Giving of
opportunity to the owner of the goods etc. |
| |
|
| Chapter
V |
Appeal
and Revision. |
| 12 |
Appeal. |
| 13 |
Revision. |
| 14 |
Powers of
Adjudicating and other Authorities. |
| |
|
| Chapter
VI |
Miscellaneous. |
| 15 |
Protection of
action taken in good faith. |
| 16 |
Power to make
rules. |
| 17 |
Repeal and
Saving. |
| |
|
| RULES |
|
| 1 |
Short title and
Commencement. |
| 2 |
Definitions. |
| 3 |
Grant of special
licence. |
| 4 |
Application for
grant of licences. |
| 5 |
Fee |
| 6 |
Conditions of
licence. |
| 7 |
Refusal of
licence. |
| 8 |
Amendment of
licence. |
| 9 |
Suspension of a
licence. |
| 10 |
Cancellation of
the licence. |
| 11 |
Declaration as
to value and quality of imported goods. |
| 12 |
Declaration as
to importer exporter code number. |
| 13 |
Utilisation of
imported goods. |
| 14 |
Prohibition
regarding making, signing of any declaration, statement or documents. |
| 15 |
Power to enter
premises and inspect, search and seize goods, documents, things and conveyances. |
| 16 |
Settlement. |
| 17 |
Confiscation and
redemption. |
| 18 |
Confiscation of
conveyance. |
| |
|
| Schedule |
Scale of fee. |
| |
|
| |
The
Foreign Trade (Exemption from Application of Rules in Certain Cases) Order, 1993. |
| 1 |
Short title and
commencement. |
| 2 |
Definitions. |
| 3 |
Exemption from
the application of rules. |