Laws - Employer's Liability Act, 1938

Employer's Liability Act, 1938

(Act no. 24 of 1938)

CONTENTS
Sections	Particulars
	Preamble

1	Short title and Extent
2	Definitions
3	Defence of common employment barred in certain cases
3A	Contracting out
4	Risk not to be deemed to have been assumed without full knowledge
5	Saving