7H. Staff of Tribunal 

(1) The Central Government shall determine the nature and categories of the officers and other employees required to assist a Tribunal in the discharge of its functions and provide the Tribunal such officers and other employees as it may think fit.

(2) The officers and other employees of a Tribunal shall discharge their functions under the general superintendence of the Presiding Officer. 

3) The salaries and allowances and other conditions of service of the officers and other employees of a Tribunal shall be such as may be prescribed.