7G. Salary and allowances and other terms and conditions
of service of presiding officer
The salary and allowances payable to a nd the other terms and conditions of service
(including pension gratuity and other retirement benefits) of the Presiding Officer shall
be such as may be prescribed.
Provided that neither the salary and allowances nor the other terms and conditions of
service of the Presiding Officer shall be varied to his disadvantage after his
appointment.