7F. Resignation
The Presiding Officer may by notice in writing under his hand addressed to the Central
Government resign his office.
Provided that the Presiding Officer shall unless he is permitted by the Central Government
to relinquish his office sooner continue to hold office until the expiry of three months
from the date of receipt of such notice or until a person duly appointed as his successor
enters upon his office or until the expiry of his term of office whichever is the
earliest.