7A.  Section 5 and 7 not to apply to Ayurvedic, Siddha or Unani drugs. – Nothing contained in sections 5 and 7 shall apply to [(Note: Subs. by Act 68 of 1982, sec.2, for certain words (w.e.f. 1-2-1983)). Ayurvedic, Siddha or Unani] drugs.