CHAPTER-X
Miscellaneous

69. Chapter XXXVI of the Code of Criminal Procedure, 1973, not to apply to certain offences

Nothing in Chapter XXXVI, of the Code of Criminal Procedures, 1973 (2 of 1974) shall apply to -

(i) any offence punishable under this Act ;or

(ii) any other offence which under the provisions of that Code may be tried along with such offence reffered to in clause (i) or clause (ii) may be taken cognizance of by the court having jurisdiction under this Act as if the provisions of that Chapter were not enacted. vv