|
SPECIAL RATE OF
TAX |
|
[Notification No. F.4(52)/99 - Fin.(G)(viii)/1564 dated
15.01.2000 w.e.f. 16.01.2000] |
|
1. |
Bullion |
1% |
|
2. |
Articles and ornaments made of gold or silver |
1% |
|
3. |
Precious stones |
1% |
|
GENERAL RATE OF
TAX |
|
[Notification No. F.4(52)/99 - Fin.(G)(viii)/1564 dated
15.01.2000 w.e.f. 16.01.2000] |
|
All other goods covered by clause (d) of the sub-section (1) of Section 4 i.e. goods not specified in any of the Schedule to this Act |
1% | |
|
2. |
Articles and ornaments made of gold or silver |
1% |
|
3. |
Precious stones |
1% |