THE FORTH SCHEDULE
[(See section 4(1) (cc)]
 
[The Delhi Sales Tax (Amendment) Ordinance, 2000; No. F.4(52)-Fin.(G)/1435 dated 05.01.2000
w.e.f. January 06, 2000 as amended from time to time]

S.No.

Name of the goods

DST

1.
Petroleum Products other than liquid perroleum gas, diesel (HSD / LDO), 1[Compressed Natural gas] and Kerosene such as
(i) Natural Gas ;

2[(ia)

Naphtha] ;

(ii)

Aviation Turbine Fuel ;

(iii)

Spirit ;

(iv)

Gasoline ;

(v)

Fumace Oil ;

(vi)

3[***] ;

(vii)

Organic Solvent ;

(viii)

Coal Tar ;

(ix)

Wax 4[except Petroleum wax used for manufacture of candles] ;

(x)

Mixture and combination of above products

5[Petroleum wax used for manufacture of candles
 12%

2.

Liquor (Foreign and Indian Made Foreign Liquor)

20%

3.

Country Liquor

20%

4.

Narcotics (Bhaang)

20%

5.

Molasses

20%

6.

Rectified Spirit

20%

7.

Lottery Tickers

20%

8.6

Aerated Tickets

712%

9.8

Brake Fluid

20%


1

Substituted for "Naphtha" vide No. F.4(52)/99-Fin.(G)(vii)/1546 & 1555 dt. 15.1.2000 w.e.f. 16.1.2000.

2

Inserted vide Notification No.F.4(52)/99-Fin.(G)(vii)/1546 & 1555 dt. 15.1.2000 w.e.f. 16.1.2000.

3

Entry omitted "Lubricants" vide Notification No.F.101(112)/2002Fin.(A/Cs)/(ii)/278-87 dt.24.4.2000. w.e.f. 24.4.2002. Earlier inserted vide Notification No.F.101(112)/2002Fin.(A/Cs)/(iii)/288-97 dt.24.4.2000. w.e.f. 24.4.2002.

4

Inserted vide Notification No.F.4(52)/99-Fin.(G)/1585 dated.24.01.2000 w.e.f. 25.01.2000.

5

Inserted vide Notification No.F.4(52)/99-Fin.(G)/1585 dated.24.01.2000 w.e.f. 25.01.2000.

6

Inserted vide Notification No.F.4(75)/99-Fin.(G) dated.31.3.2000 w.e.f. 1.4.2000.

7

Substituted for "15%" vide Notification No.F.4/8/2000 Fin.(E-I)(i)/564 dt.22.08.2000 w.e.f. 22.08.2000

8

Substituted for "All kinds of Non-Petroleum Lubricants and Brake Fluid" vide Notification No.F.101(112)/2002-Fin.(A/Cs)/(ii)/278-87 dt. 24.4.2002 w.e.f. 24.4.2002. Earlier inserted vide Notification No.F.101(48)/2001-Fin.(A/Cs)/120-128 dt. 31.3.2001 w.e.f. 1.4.2001.