14. PARTICULARS TO BE SPECIFIED ON EVERY DANGEROUS MACHINE. - The manufacturer shall ensure that the following particulars are legibly and conspicuously marked or inscribed on every dangerous machine by such method as would make it indelible, namely :- (a) the direction of the rotation and the number of rotations per minute;

(b) its power requirement; and

(c) the name and correct address of the manufacturer, the year of its manufacture, and the date, number and other particulars of the licence of the manufacturer.