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| 33. POWER TO GIVE DIRECTIONS. - The Central Government may give directions to the Government of any State as to the carrying into execution in the State of the provisions contained in this Act. |
Back to Contract Labour Act, 1970
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| 33. POWER TO GIVE DIRECTIONS. - The Central Government may give directions to the Government of any State as to the carrying into execution in the State of the provisions contained in this Act. |
Back to Contract Labour Act, 1970
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