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The Companies Act, 1956 Bare Act |
442. Power of Court to stay or restrain proceedings against company. Powers of 1[Tribunal] 1. Subs. by Act 11 of 2003, sec. 58, for "Court"442. Power of Court to stay or restrain proceedings against company.- [Rep. by the Companies (Second Amendment) Act, 2002, sec. 59.] |