Laws - Companies Act

The Companies Act, 1956 Bare Act

2A. Interpretation of certain words and expressions
¹[2A. Interpretation of certain words and expressions.-

Words and expressions used and not defined in this Act but defined in the Depositories Act, 1996 (22 of 1996) shall have the same meanings respectively assigned to them in that Act.]

1. Ins. by Act 22 of 1996, sec. 30 and Sch. (w.r.e.f. 20-9-1995).

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