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The Companies Act, 1956 Bare Act |
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The Companies Act, 1956 Bare Act |
| 230. READING AND
INSPECTION OF AUDITOR'S REPORT.
The auditor's report shall be read before the company in general meeting and shall be open to inspection by any member of the company. |
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Companies Act Judgment 1 | Companies Act Judgements 2 | Companies Act Judgments 3 | Companies Act Judgments 4 |
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