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The Companies Act, 1956 Bare Act |
| 155. POWER OF COURT TO
RECTIFY REGISTER OF MEMBERS. OMITTED BY THE COMPANIES (AMENDMENT) ACT, 1988, SECTION 21, W.E.F. 31-5-1991. |
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Companies Act Judgment 1 | Companies Act Judgements 2 | Companies Act Judgments 3 | Companies Act Judgments 4 |