 |
|
The Companies Act, 1956 Bare Act |
|
|
The Companies Act, 1956 Bare Act |
| 10C. POWERS OF TRIBUNAL.
[Omitted by the Companies Tribunal (Abolition) Act, 1967, (17 of 1967), section 4 and Schedule with effect from 1-7-1967.] |
|
Companies Act Judgment 1 | Companies Act Judgements 2 | Companies Act Judgments 3 | Companies Act Judgments 4 |
 |
|