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The Companies Act, 1956 Bare Act |
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The Companies Act, 1956 Bare Act |
| 10B. PROCEDURE OF
TRIBUNAL.
[Omitted by the Companies Tribunal (Abolition) Act, 1967, (17 of 1967), section 1 and Schedule with effect from 1-7-1967.] |
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Companies Act Judgment 1 | Companies Act Judgements 2 | Companies Act Judgments 3 | Companies Act Judgments 4 |
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