24. AMENDMENT OF ACT 69 OF 1951. - In the Plantations Labour Act, 1951, - (a) in Sec. 2, in Cls. (a) and (c), for the word "fifteenth", the word "fourteenth" shall be substituted;

(b) Sec. 24 shall be omitted;

(c) In Sec. 26, in the opening portion, the words "who has completed his twelfth year" shall be omitted.