PREAMBLE

[Act 28 of 1996]

[19th August, 1996]

An Act to provide for the levy and collection of a cess on the cost of construction incurred by employers with a view to augmenting the resources of the Building and Other Construction Workers' Boards constituted under the Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Act, 1996.

Be it enacted by Parliament in the Forty-seventh Year of the Republic of India as follows :-