THE NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT 1985 Section 51




 

Criminal Law Sample Questions

Criminal Law Judgement CDs & Other Indian Law CDs

Section 51

 

51. Provisions of the Code of Criminal Procedure, 1973 to apply to warrants, arrests, searches and seizures.

The provisions of the Code of Criminal Procedure, 1973 shall apply, in so far as they are not inconsistent with the provisions of this Act, to all warrant issued and arrests, searches and seizures made under this Act.


Web www.vakilno1.com
Copyright© Vakilno1.com 2000 All rights reserved