Prevention of Corruption Act 1988 Section 31



 

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Section 31 - Short title and extent
 

 

31. Omission of certain sections of Act 45 of 1860.

Section 161 to 165-A (both inclusive) of the Indian Penal Code shall be omitted, and Section 6 of the General Clauses Act, 1897, shall apply to such omission as if the said section had been repealed by a Central Act.


 

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